Dilip Ramchandra Morbale vs The Presiding Officer Maintence ...
2021 Latest Caselaw 12804 Bom

                      Priya Soparkar                           1                  20 wp 4854-21-c

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PRIYA                                   CIVIL APPELLATE JURISDICTION
RAJESH
SOPARKAR                                WRIT PETITION NO.4854 OF 2021
Digitally signed by
PRIYA RAJESH
SOPARKAR              Dilip Ramchandra Morbale                     ... Petitioner
Date: 2021.09.07
16:14:43 +0530              V/s.
                      Presiding Officer,
                      Maintenance & Welfare of
                      Parents & Senior Citizens Tribunal and
                      Deputy Collector, Mumbai City and ors.       ... Respondents
                                                    ---
                      Mr.Satish Muley alongwith Mr.Sajid Qureshi, Advocates             for   the
                      Petitioner.
                      Mr.A.B.Kadam, AGP for Respondent No.1/State.
                      Mr.S.S.Redekar, Advocate for Respondent No.2.
                                                  ---

                                            CORAM : UJJAL BHUYAN &
                                                    MADHAV J. JAMDAR, JJ.

DATE : SEPTEMBER 07, 2021.

P.C.:-

List this matter for hearing on 28th September, 2021.

2. Parties may circulate judgments to be relied upon.

3. Interim order passed earlier shall continue.

(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.) ....