Shri Popat Baban Ghavte vs Pimpri Chinchwad Municipal ...
2021 Latest Caselaw 12715 Bom

Citation : 2021 Latest Caselaw 12715 Bom
Judgement Date : 6 September, 2021

Bombay High Court

Shri Popat Baban Ghavte vs Pimpri Chinchwad Municipal ... on 6 September, 2021

Bench: Prasanna B. Varale, N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2516 OF 2021

 Shri Popat Baban Ghavte                                  ....PETITIONER
             V/S
 Pimpri Chinchwad Municipal Corporation                 ....RESPONDENT

Mr. R M Pethe for Petitioner

CORAM : HON'BLE SHRI JUSTICE PRASANNA B.

VARALE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 6th September, 2021 P.C. :