Surekha Wd/O Vinayak Kathardekar vs Dr. Sanjay Ramdas Thakare , Joint ...
2021 Latest Caselaw 12708 Bom

 13.CP12.21.odt                                    1

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                        NAGPUR BENCH : NAGPUR.

                       CONTEMPT PETITION NO.12/2021 IN
                        WRIT PETITION NO.8656/2018(d)
                                Surekha V.Kathardekar
                                         Vs.
    Dr.Shri Sanjay R. Thakare (Shri Maheskumar Salunke), Joint Director of Higher
                         Education, Nagpur Division and anr.
 ------------------------------------------------------------------------------------------------
 Office Notes, Office Memoranda of                             Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order

        Shri R.V. Shiralkar, Advocate for petitioner.
        Shri D. P. Thakre, Additional Government Pleader for respondent no.1.
        Shri S.A.Chaudhari, Advocate for respondent no.2.

          CORAM :-         A.S.CHANDURKAR AND PUSHPA V. GANEDIWALA, JJ.

DATED :- September 06, 2021.

It is informed that the judgment dated 17.02.2020 passed in Writ Petition No.8656/2018 has been challenged before the Honourable Supreme Court and by the order dated 03.09.2021 stay has been granted to the effect and operation of the said judgment.

In view thereof, stand over eight weeks with the liberty to the parties to apply if the proceedings are decided.

                          JUDGE                                   JUDGE


 Andurkar..