Narayan Sadanand Rakshe vs The State Of Maharashtra
2021 Latest Caselaw 12628 Bom

                      rpa                        1/1                 24 apeal 701 1998.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION


                                  CRIMINAL APPEAL NO.701 OF 1998


                  Narayan Sadanand Rakshe                          .. Appellant
                             Versus
                  State of Maharashtra                             .. Respondent

                                               ......
                  Mr.Shantanu R. Phanse, Appointed Advocate for the Appellant.
                  Mr.R.M. Pethe, APP for the Respondent - State.
                                                ......

                                                  CORAM : PRAKASH D. NAIK, J.

DATED : SEPTEMBER 3, 2021.

P.C. :

Heard both the sides. Reserved for judgment. Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2021.09.04 11:40:46 +0530 (PRAKASH D. NAIK, J.)