Western Coal Fields Ltd. Nagpur ... vs The Controlling Authority And ...
2021 Latest Caselaw 12624 Bom

                                 1                                        caw499.21.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH AT NAGPUR

              CIVIL APPLICATION (CAW) NO. 499/2021
                                    IN
                    WRIT PETITION NO. 3672/2017
  (Western Coal Fields Limited vrs. Assistant Labour Commissioner and
                                  anr)
  ------------------------------------------------------------------------------------
                                           -
 Office Notes, Office Memoranda of Coram,                      Court's or Judge's orders
 appearances, Court's orders or directions
 and Registrar's orders
 -----------------------------------------------------------------------------------
                           Shri A.M.Ghare, Advocate for petitioners/applicants
                           Shri A.M.Sudame, Advocate for Respondent No.2

                           CORAM : AVINASH G. GHAROTE, J.

DATE : 03/09/2021

Mr. Ghare, learned counsel for the petitioner, in Civil Application (W) No. 499/2021, on instructions, has no objection for correction of the amount in para 8 of the judgment, dated 24.01.2020 passed in Writ Petition No. 3672/2017, from Rs. 92,000/- to Rs. 97,222/-.

In view of this, the same is accepted. The figure of Rs. 92,000/- in para 8 of the above judgment dated 24.01.2020 shall stand corrected to Rs. 97,222/-. The corrected copy of the judgment be uploaded.

Civil application stands disposed of.

JUDGE Rvjalit