Sayed Tamkin @ Tamma S/O. Sayed ... vs The State Of Maharashtra
2021 Latest Caselaw 12621 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   910 BAIL APPLICATION NO.159 OF 2021
                   SAYED TAMKIN @ TAMMA S/O. SAYED MATIN
                                   VERSUS
                         THE STATE OF MAHARASHTRA
                                     ...
                   911 BAIL APPLICATION NO.160 OF 2021

                   SAYED TAMKIN @ TAMMA S/O. SAYED MATIN
                                   VERSUS
                         THE STATE OF MAHARASHTRA
                                     ...
                   912 BAIL APPLICATION NO.239 OF 2021

                    VINAYAK GOPALSA SATPUTE
                              VERSUS
                   THE STATE OF MAHARASHTRA
                                 ...
          Advocate for Applicant : Shri Nilesh S. Ghanekar
     APP for Respondent : Shri S.P.Sonpawale and Smt.D.S.Jape
                                 ...
                  CORAM : M. G. SEWLIKAR, J.

Date: September 03, 2021 ...

PER COURT :-

1. Learned APP for the respondent-State submitted copies of some Judgments.

2. Shri N.S.Ghanekar, learned counsel for the applicants seeks time to go through the Judgments.

3. Stand over to 6th September, 2021.

( M. G. SEWLIKAR, J. )

SPT