Citation : 2021 Latest Caselaw 12525 Bom
Judgement Date : 2 September, 2021
1 wp4796.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 4796 OF 2019
(PIYUSH SUBHASH CHANDEKAR...VS..STATE OF MAH. THR. SCHOOL EDUCATION DEPT. & ANR.)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri M.M.Sudame, Advocate for Petitioner.
Ms N.P.Mehta, A.G.P. for Respondent Nos.1 & 2.
CORAM : SUNIL B. SHUKRE AND
ANIL S. KILOR, JJ.
DATED : SEPTEMBER 02, 2021.
In view of the judgment passed in Writ Petition No. 4832 of 2018, today, the Registry to place this matter along with Writ Petition No. 4832 of 2018.
(ANIL S.KILOR,J) (SUNIL B. SHUKRE,J) RRaut..
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