Vitthal Shriram Aghav And Others vs Rakhamabai Shriram Aghav And ...
2021 Latest Caselaw 12513 Bom

sa.353.17                                                                                         1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                            Second Appeal No.353 of 2017
                                 Vitthal Shriram Aghav & others
                                                vs.
                              Rakhamabai Shriram Aghav & another
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Office notesc Office Memoranda ofmi
Coramc appearancesc Court's orders                             Court's or Judge's Orders
or directions and Registrar's orders.
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                           Shri R.L. Khaprec Senior Advocate fmior the Appellants.
                           Shri V.K. Paliwalc Advocate fmior the Respondents.



                                            CORAM     :   S.M. MODAK, J.

                                            DATE      :   2nd SEPTEMBER, 2021.

                                            Heard   the   arguments     ofmi   learned      Senior

Advocate Shri R.L. Khapre fmior the appellants and learned Advocate Shri V.K. Paliwal fmior the respondents.

The matter is closed fmior judgment and orders.

JUDGE *sandesh