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International Cylinders P. Ltd vs Hindustan Petroleum Corporation ...
2021 Latest Caselaw 15688 Bom

Citation : 2021 Latest Caselaw 15688 Bom
Judgement Date : 29 October, 2021

Bombay High Court
International Cylinders P. Ltd vs Hindustan Petroleum Corporation ... on 29 October, 2021
Bench: G. S. Kulkarni
          Digitally
          signed by
          PRASHANT
PRASHANT VILAS RANE
VILAS
         Date:
RANE     2021.10.30
          20:14:10
          +0530



                                                                5-6.ARBPLNo.7442019-CARBPLNo.7452019.doc



                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                     ARBITRATION PETITION (L) NO. 744 OF 2019

                      International Cylinders P. Ltd.             ...      Petitioner
                            V/s.
                      Hindustan Petroleum Corporation Ltd.        ...      Respondent

                                                   WITH
                              COMMERCIAL ARBITRATION PETITION (L) NO. 745 OF 2019

                      Saboo Cylinders P. Ltd.                     ...     Petitioner
                           V/s.
                      Hindustan Petroleum Corporation Ltd.        ...     Respondent
                                                           -----
                      Mr. Amit Shroff i/b. Harish Shroff & Co., Advocate for the Petitioners.

                      Mr. S. R. Page, Advocate for the Respondent.
                                                           -----

                                                     C0RAM : G. S. KULKARNI, J.
                                                     DATE     : OCTOBER 29, 2021
                      PC :

                      1      By consent of the parties, the petitions are being disposed of as the

issues involved in the petitions stand concluded by the Judgment of the

Division Bench of this Court dated 15 th March 2019 in Appeal No. 246 of

2011 in Arbitration Petition No. 265 of 2006 in the case of Life Containers (P)

Ltd. Versus Hindustan Petroleum Corporation Limited & Anr. and also covered

by the Judgment of the learned Single judge of this Court in Arbitration

Petition No. 1650 of 2014 dated 22nd July 2019.

Gaikwad RD 1/2 5-6.ARBPLNo.7442019-CARBPLNo.7452019.doc

2 The petitions are accordingly disposed of

3 No costs.



                                                  (G. S. KULKARNI, J.)




Gaikwad RD                                                                   2/2
 

 
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