Vyankatesh Dattatray Rawool vs The State Of Maharashtra
2021 Latest Caselaw 15601 Bom

Citation : 2021 Latest Caselaw 15601 Bom
Judgement Date : 28 October, 2021

Bombay High Court

Vyankatesh Dattatray Rawool vs The State Of Maharashtra on 28 October, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3654 OF 2021

 Vyankatesh Dattatray Rawool                              ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

vilas babanrao tapkir for APPLICANT H.J.Dedhia APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 28th October, 2021 P.C. :