Sussanne Khan vs Mudhit Gupta And Anr
2021 Latest Caselaw 15495 Bom

                                                                                   28-chscd-185-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   CHAMBER SUMMONS NO.185 OF 2019
                                                WITH
                                INTERIM APPLICATION (L) NO.18107 OF 2021
                                                  IN
VISHAL                    COMMERCIAL EXECUTION APPLICATION (ST.) NO.2508 OF 2018
SUBHASH
PAREKAR               Sussanne Khan                                          ...Plaintiff
Digitally signed by
VISHAL SUBHASH                  vs.
PAREKAR
Date: 2021.10.28
                      Mudhit Gupta and Another                               ...Defendants
10:36:30 +0530

                      Mr. Krushi N. Barfiala i/by Ms. Parinam Lai Associates, for the
                      Judgment Creditor.
                      Mr. Jairam Chandani a/i Mr. Tanvi Mehta, iith Mr. Ashish Gupta,
                      Mr.Karan Mastakar, i/b. Lexim Associates, for Respondents.

                                               CORAM :     N. J. JAMADAR, J.

DATE : OCTOBER 27, 2021

P.C.:

. At the joint request of the counsel for the parties, list on 7 th

December, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1