Sanghmitra R. Sandansing vs Municipal Corporation Of Greater ...
2021 Latest Caselaw 15416 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 23789 OF 2021

 Sanghmitra R. Sandansing                    ....PETITIONER
            V/S
 Municipal Corporation Of Greater Mumbai And
                                          ....RESPONDENT

2 Ors

Mr.Anil Anturkar, Sr.Advocate a/w Mr.Shubham Misar for Petitioner.

Mr.A.V.Bukhari, Sr.Advocate a/w Mr.B.V.Bukhari & Ms.Fauzia Bukhari i/by Mr.R.Y.Sirsikar for Respondent No.1 and 2.

Mr.R.A.Thorat, Sr.Advocate a/w Mr.Pradeep Thorat i/by Ms.Aditi Naikare for Respondent No.3.

CORAM : HON'BLE SHRI JUSTICE PRASANNA B.

VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 26th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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