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Shri. Shailesh Deepak Ambare And ... vs The State Of Maharashtra Thru The ...
2021 Latest Caselaw 15414 Bom

Citation : 2021 Latest Caselaw 15414 Bom
Judgement Date : 26 October, 2021

Bombay High Court
Shri. Shailesh Deepak Ambare And ... vs The State Of Maharashtra Thru The ... on 26 October, 2021
Bench: R.D. Dhanuka, Abhay Ahuja
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4097 OF 2019

 Shri. Shailesh Deepak Ambare And Anr           ....PETITIONER
              V/S
 The State Of Maharashtra Thru The Secretary,....RESPONDENT

School Edu. Dept. And Anr

Mr Narendra V Bandiwadekar with Mr Vinayak R Kumbhar and Mr Ajinkya Navale i/by Mrs Ashwini Navjyot Bandiwadekar for Petitioner Mr Vikas M Mali - AGP for State - Respondent

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 26th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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