Dr. Parvathi Venkatesh vs State Of Maharashtra And 6 Ors
2021 Latest Caselaw 15412 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 691 OF 2021

 Dr. Parvathi Venkatesh                                   ....PETITIONER
              V/S
 State Of Maharashtra And 6 Ors                         ....RESPONDENT

Mr. S.C. Naidu along with Dr. Ramesh Asawa, Mr. T.R. Yadav, Mr. Aniketh Poojari, Mr. Sudeshkumar Naidu, Ms. Divya Yajurvedi, Mr. Pradeep Kumar i/by M/s.C.R. Naidu & Co., Advocates for the Petitioner Mr. Kedar Dighe, Asst. Government Pleader, State, Advocate

Mr. P.M. Palshikar, Advocate for the Respondent No.4

Ms.Sarika Mehra along with Ms. Nidhi Chauhan i/by M/s. LJ

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 26th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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