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Sachin Balaso Patil vs The State Of Maharashtra
2021 Latest Caselaw 15403 Bom

Citation : 2021 Latest Caselaw 15403 Bom
Judgement Date : 26 October, 2021

Bombay High Court
Sachin Balaso Patil vs The State Of Maharashtra on 26 October, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1064 OF 2020

 Sachin Balaso Patil                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

UMESH R MANKAPURE for Applicant H.J.Dedhia APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 26th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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