Iliyas Ismail Sayyed vs The State Of Maharashtra
2021 Latest Caselaw 15401 Bom

Citation : 2021 Latest Caselaw 15401 Bom
Judgement Date : 26 October, 2021

Bombay High Court

Iliyas Ismail Sayyed vs The State Of Maharashtra on 26 October, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 784 OF 2021

 Iliyas Ismail Sayyed                                     ....APPLICANT
              V/S
 The State Of Maharashtra                              ....RESPONDENT

Aabad Ponda Sr.Adv. i/b.Milan A Hebballi for Applicant Ameet A.Palkar APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 26th October, 2021 P.C. :