Suresh Shankar More vs The State Of Maharashtra
2021 Latest Caselaw 15291 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 605 OF 2021

 Suresh Shankar More                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1581 OF 2020

Rahul Pandurang Shinde ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Shailesh Chavan a/w Shrikant Panhale for applicant In BA/605/2021.

Rahul Dhaigude for applicant in BA/1581/2020. Smt. P.P.Shinde APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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