Sunil Balu Bhong vs The State Of Maharashtra
2021 Latest Caselaw 15279 Bom

Citation : 2021 Latest Caselaw 15279 Bom
Judgement Date : 25 October, 2021

Bombay High Court

Sunil Balu Bhong vs The State Of Maharashtra on 25 October, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2880 OF 2021

 Sunil Balu Bhong                                         ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3100 OF 2021

Balu Dnyndev Bhong ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Ganesh Bhujbal for applicant. H.J.Dedhia APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :