Shapoorji Pallonji And Co. Pvt. ... vs State Of Maharashtra And 4 Ors
2021 Latest Caselaw 15269 Bom

                                                     1- WPL 17042 of 2021.doc




    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

            ORDINARY ORIGINAL CIVIL JURISDICTION

             WRIT PETITION (L) No. 17042 OF 2021

Shapoorji Pallonji and Co. Pvt. Ltd.
and Anr.                              ...Petitioners
    Vs.
State of Maharashtra and Ors.        ...Respondents

Mr. Janak Dwarkadas a/w. Mr. Rohan Kelkar a/w. Ms. Shilpi Jain a/w. Dhanyashree Shah a/w. Manas a/w. Ituzan Bhungara i/b. Desai & Diwanji, Advocates for Petitioners

Mr. Aspi Chinoy, Senior Counsel a/w. Joel Carlos a/w. Vandana Mahadik i/b. Sunil Sonavane for MCGM.

Mr. Akshay Doctor i/b. Zain es Nejam-es-Sani for Respondent No.5

Mr. Amit Shastri- AGP for Respondent No.1

CORAM : A. A. SAYED & S. G. DIGE, JJ

DATED : 25TH OCTOBER, 2021 P.C.:

. The matter is listed on Board under the caption "for Directions". We have heard Senior Counsel the parties on certain clarifications sought.

.       Closed for Judgment.


        (S. G. DIGE, J.)                    (A. A. SAYED, J.)

V A Tikam                                                              1/1