National Insurance Company ... vs Dr. Vivek Vasant Dikshit Through ...
2021 Latest Caselaw 15209 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1128 OF 2016

 National Insurance Company Limited Motor ....APPELLANT
 Third Party Claims Hub R.o.2
             V/S
 Dr. Vivek Vasant Dikshit Through Next Friend
                                            ....RESPONDENT

Guradian Dr. Vinita Vivek Dikshit And Anr.

WITH FIRST APPEAL NO. 403 OF 2021

Dr. Vivek Vasant Dikshit Through Vinita Vivek....APPELLANT Dikshit V/S Mr. Devram Ranaji Kalor And Anr. ....RESPONDENT

Adv. Nikhil Mehta i/b KMC legal venture for Appellant Adv. Pranali Sawant for Respondent No.1

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 22nd October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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