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Ahya @ Alankar Nitin Talekar vs State Of Maharashtra
2021 Latest Caselaw 15141 Bom

Citation : 2021 Latest Caselaw 15141 Bom
Judgement Date : 20 October, 2021

Bombay High Court
Ahya @ Alankar Nitin Talekar vs State Of Maharashtra on 20 October, 2021
Bench: S.S. Shinde, Surendra Pandharinath Tavade
                                                 1/1                         1.1-APEAL-554-2001.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPEAL NO. 554 OF 2001

Ahya @ Alankar Nitin Talekar                                   ...Appellant

         Versus

State of Maharashtra                                           ...Respondent

                               ...
Mr. Bhavin Jain i/by. Mr. Ganesh Gole for Appellant in Appeal No.
554/2001.
Mr. S.S. Hulke, APP for State.
                               ...

                                        CORAM : S. S. SHINDE &
                                                S.P. TAVADE, JJ.

DATE : 20th OCTOBER, 2021.

P.C.:

1. Heard the learned counsel appearing for the appellant

and learned PP for State.

2. Reserved for judgment.

( S.P. TAVADE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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