Swagat S/O Shivaji Chavan vs S. T. Caste Certificate Scrutiny ...
2021 Latest Caselaw 15140 Bom

                                                            12.wp4125.2021..odt
                                            1/2



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.

                         WRIT PETITION NO. 4125 OF 2021

  Swagat s/o Shivaji Chavan
  Age: 22 years, Occ.: Student,
  R/o. Wardhman Nagar, Akola.
  Tq. & Dist. Akola                                 .... PETITIONER


                                 // VERSUS //


  Schedule Tribe Caste Certificate
  Scrutiny Committee, Old by Pass,
  Chaprashipura, Amravati Division,
  Amravati, Through its Vice
  Chairman/Jt. Commissioner.                            .... RESPONDENT

  Shri A.P. Kalmegh, Advocate for petitioner.
  Shri A.M. Kadukar, AGP for respondent/State.
  ________________________________________________________________
  s




                                CORAM       : SUNIL B. SHUKRE, AND
                                              ANIL S. KILOR, JJ.

DATE : 20th OCTOBER, 2021.

ORAL JUDGMENT: [PER: S.B. Shukre, J.]

Heard Shri Kalmegh, learned counsel for the petitioner

and Shri Kadukar, learned AGP who appears by waiving notice for

respondent.

2. Rule. Rule made returnable forthwith. The matter is

heard finally by the consent of the learned counsel for the parties.

12.wp4125.2021..odt

3. Respondent-Committee is directed to decide the tribe

claim of the petitioner, in accordance with law, within a period of

four months from the date of appearance of the petitioner before

the respondent-Committee. The petitioner is directed to appear

before the respondent-Committee on 25.10.2021.

Rule accordingly. No costs.

                             JUDGE                                  JUDGE
Prity