Citation : 2021 Latest Caselaw 15139 Bom
Judgement Date : 20 October, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CUSTOM APPEAL NO. 1 OF 2019
Superpack, A Division Of Bajaj Steel Industries....PETITIONER
Ltd., Nagpur
V/S
The Commissioner Of Cntral Excise And ....RESPONDENT
Customs, Nagpur
S.V. MANOHAR, SENIOR ADVOCATE with N.A. GAIKWAD for Appellant. S. N. BHATTAD for Respondent.
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 20th October, 2021 P.C. :
Heard Mr. S.V. Manohar, Senior Advocate with Mr. N.A. Gaikwad, Adv. for Appellant. Mr. S.N. Bhattad, Adv. for Respondent Sole. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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