Phonographic Performance ... vs Reliance Broadcast Network ...
2021 Latest Caselaw 15125 Bom

Citation : 2021 Latest Caselaw 15125 Bom
Judgement Date : 20 October, 2021

Bombay High Court

Phonographic Performance ... vs Reliance Broadcast Network ... on 20 October, 2021

Bench: N. J. Jamadar

                                                                            24-Sj-28-2021-IN- Comss-42-2021.doc




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                        SUMMONS FOR JUDGMENT NO. 28 OF 2021
                                                       IN
                                       COMMERCIAL SUMMARY SUIT NO.42 OF 2021

                              Phonographic Performance Limited                  ...Plaintiff
                                         vs.
                              Reliance Broadcast Network Limited                ...Defendant

                              Ms. Disha Mehta i/by Bilawala and Co., for the Plaintiff.
                              Mr. Abhishek Malhotra i/by TMT Law Practice for the Defendant.

                                                     CORAM :   N. J. JAMADAR, J.

DATE : 20th OCTOBER, 2021

P.C.:

. At the request of the counsel for the plaintiff, list on

15th November, 2021.

(N. J. JAMADAR, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT JAMADAR LIYAKAT Date:

JAMADAR    2021.10.22
           11:24:44
           +0530
                              SLJ                                                                          ...1