First Rand Services Private ... vs Pantheon Infrastructure Private ...
2021 Latest Caselaw 15124 Bom

                                                                                 23-Sj-13-2021-IN- Comss-2-2021.doc




                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                         SUMMONSE FOR JUDGMENT NO. 13 OF 2021
                                                         IN
                                         COMMERCIAL SUMMARY SUIT NO. 2 OF 2021

                              First Rand Services Private Limited                   ...Applicant

                              IN THE MATTER BETWEEN :-

                              First Rand Services Private Limited                   ...Plaintiff
                                         vs.
                              Pantheon Infrastructure Private Limited               ...Defendant

                              Mr. Naushad Engineer a/w Mr. Viraj Parikh i/by Karansing
                              Shekhawat, for the Applicant/Plaintiff.
                              Mr. Karan Singh i/by M/s. Bachubhai Munim & Co., for the
                              Defendant.

                                                      CORAM :     N. J. JAMADAR, J.

DATE : 20th OCTOBER, 2021

P.C.:

. At the request of learned counsel for the parties, by way

of final indulgence, list on 26th October, 2021.

(N. J. JAMADAR, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT JAMADAR LIYAKAT Date:

JAMADAR    2021.10.22
           11:24:46
           +0530
                              SLJ                                                                              ...1