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Pradip Lalchand Lunkad vs The State Of Maharashtra And ...
2021 Latest Caselaw 15008 Bom

Citation : 2021 Latest Caselaw 15008 Bom
Judgement Date : 13 October, 2021

Bombay High Court
Pradip Lalchand Lunkad vs The State Of Maharashtra And ... on 13 October, 2021
Bench: Ravindra V. Ghuge, S. G. Mehare
                                      1                928-WP.8698-21.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                     928 WRIT PETITION NO.8698 OF 2021

                       PRADIP LALCHAND LUNKAD
                                VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS

                                     ...
              Advocate for Petitioner : Mr. Bhandari Anand P.
          AGP for Respondents-State Authorities : Mr. S. G. Sangle.
          Advocate for Respondent Nos.4 & 5 : Mr. M. V. Nawandar.
                                     ...

                               CORAM : RAVINDRA V. GHUGE, AND
                                       S. G. MEHARE, JJ.

DATE : 13.10.2021

PER COURT :-

1. Let the compilation of judgments be placed on record.

2. Stand over to 18.11.2021.

(S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.)

...

vmk/-

 
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