Raju Danchand Bardia vs Siddharth Raju Bardia And Ors
2021 Latest Caselaw 15004 Bom

Citation : 2021 Latest Caselaw 15004 Bom
Judgement Date : 13 October, 2021

Bombay High Court

Raju Danchand Bardia vs Siddharth Raju Bardia And Ors on 13 October, 2021

Bench: Bharati Dangre

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                     WRIT PETITION NO.6643 OF 2021


Raju Danchand Bardia                           ..        Petitioner
        Versus
Siddharth Raju Bardia & Ors.                   ..        Respondents
                                          ...

Mr.Mayur Khandeparkar a/w Mr.Manan Sharma, Mr.Anand
Pai and Mr.Piyush Sharma for the Petitioner.
Mr.S.S.Kanetkar for the Respondent Nos.14 and 15.
                             ...

                          CORAM: BHARATI DANGRE, J.

DATED : 13th OCTOBER, 2021

P.C:-

1. Heard learned counsel appearing for the respective parties.

2. Closed for judgment.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar

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