M/S Shri Steel Casting Pvt. Ltd vs Mah. State Electricity ...
2021 Latest Caselaw 14883 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 52 OF 2012
                          In
              WRIT PETITION 4059 OF 2010

 M/s Shri Steel Casting Pvt. Ltd.                  ....PETITIONER
              V/S
 Mah. State Electricity Distribution Co. Ltd., Thr.
                                                ....RESPONDENT

Its Superintending Engineer/executive Engineer

HARNISH R. GADHIA for Appellant. SV PUROHIT for Respondent No.1.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 11th October, 2021 P.C. :

Heard Mr. H.R. Gadhia, Adv. for Appellant, Mr. S.V. Purohit, Adv. for Respondent No.1, CLOSED FOR JUDGMENT..

( FOR REGISTRAR JUDICIAL )

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