Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 14874 Bom

                                                          7-1SJ43-2021INCSS238-2020.DOC

                                                                                Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                SUMMONS FOR JUDGMENT NO. 43 OF 2021
                                               IN
                                 COMM SUMMARY SUIT NO. 238 OF 2020

SANTOSH               SKS Power Generation (Chattisgarh) Ltd.           ...Applicant/
SUBHASH                                                                      Plaintiff
KULKARNI
                      In the matter between
                      SKS Power Generation (Chattisgarh) Ltd.              ...Plaintiff
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2021.10.12
10:35:35 +0530                             Versus
                      Indian Bank                                        ...Defendant

                      Mr. Venkatesh Dhond, Senior Advocate, a/w Mr. Rohaan
                          Cama, Ms. Vinodini Srinivasan, Ms. Poorva Garg and
                          Prateek Pansare i/b Mulla & Mulla & CBC, for the
                          Plaintiff/Applicant.
                      Mr. R. Subramanian, i/b Mr. Abhishek M. Singh, for the
                          Defendant no.2.
                      Mr. Prakash Shinde, a/w Ms. Niyati Merchant, i/b MDP &
                          Partners, for the Defendant.

                                               CORAM:      N. J. JAMADAR, J.

DATED : 11th OCTOBER, 2021 PC:-

Stand over to 21st October, 2021 for hearing on Summons

for Judgment.

[N. J. JAMADAR, J.]