Suyog Happy Homes vs Sujeet Ramesh Patil
2021 Latest Caselaw 14873 Bom

                                                                      29-COMSS51-21.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                   COMM SUMMARY SUIT NO. 51 OF 2021

SANTOSH               Suyog Happy Homes                                       ...Plaintiff
SUBHASH
KULKARNI                                     Versus
Digitally signed by
SANTOSH SUBHASH
                      Sujeet Ramesh Patil                                  ...Defendant
KULKARNI
Date: 2021.10.12
17:59:04 +0530
                                               WITH
                                INTERIM APPLICATION NO. 1590 OF 2021
                                               WITH
                             SUMMONS FOR JUDGMENT (L) NO. 13852 OF 2021
                                                 IN
                                 COMM SUMMARY SUIT NO. 51 OF 2021

                      Mr. Kaustubh Thipsay, for the Plaintiff.
                      Mr. Robin Fernandes, i/b Vesta Legal, for the Defendant.

                                                 CORAM:      N. J. JAMADAR, J.

                                                 DATED :     11th OCTOBER, 2021
                      PC:-

1. Heard Mr. Thipsay, the learned Counsel for the plaintiff

and Mr. Fernandes, the learned Counsel for the defendant.

2. The learned Counsels submit that the parties are

exploring possibility of an amicable resolution of the dispute.

3. At the joint request of the learned Counsels for the parties,

stand over 17th November, 2021.

[N. J. JAMADAR, J.]