Smt. Savitri Pushpashil Patel vs The President, Shri Ganesh ...
2021 Latest Caselaw 14872 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

           LETTER PATENT APPEAL NO. 5 OF 2013
                           In
               WRIT PETITION 3470 OF 2006

 Smt. Savitri Pushpashil Patel                  ....PETITIONER
              V/S
 The President, Shri Ganesh Shikshan Sanstha ....RESPONDENT

And Ors

RAM HEDA H/F A PARCHURE, for Appellant. S.S. GHATE for Respondent No.1 to 3, MRS. S. JACHAK, AGP for Respondent No.4.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 11th October, 2021 P.C. :

Heard Mr. Ram Heda, h/f A. Parchure, Adv. for Appellant. Mr. S.S. Ghate, Adv. for Respondent No.3, Mrs. S. Jachak, AGP for Respondent No.4, RE-CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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