Jsw Steel Limited vs Union Of Inida And 3 Ors
2021 Latest Caselaw 14738 Bom

                                                                                   36. wp 970.20.doc

                      Urmila Ingale

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
         signed by
         URMILA
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
URMILA   PRAMOD
PRAMOD   INGALE
         Date:
INGALE   2021.10.07
         19:20:44
         +0530


                                             WRIT PETITION NO. 970 OF 2020

                                                             AND

                                            WRIT PETITION NO. 186 OF 2021
                                                        WITH
                                       INTERIM APPLICATION (L) NO. 6273 OF 2021


                                 JSW Steel Limited                       .... Petitioner
                                      Vs.
                                 Union of India and ors.                 ..... Respondents


                                 Mr.Naresh Thacker a/w Mr.Parth Parikh i/b Economic Laws
                                 Practice, for the petitioner
                                 Mr. J.B.Mishra a/w Mr.Ashutosh Mishra, for the respondents.



                                                  CORAM : DIPANKAR DATTA, CJ &
                                                          M.S.KARNIK, J.

DATE: OCTOBER 7, 2021

P.C. :

Hearing concluded; judgment is reserved.

(M.S.KARNIK, J.) (CHIEF JUSTICE)