Unique Integated Transport And ... vs Mahanagar Telephone Nigam Ltd
2021 Latest Caselaw 14735 Bom

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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                              ORDINARY ORIGINAL CIVIL JURISDICTION

                               CHAMBER SUMMONS NO.902 OF 2017
                                              IN
                               CHAMBER SUMMONS NO.485 OF 2014
                                              IN
                              ARBITRATION PETITION NO.165 OF 2005

   Unique Integrated Transport & Management
   Consultanceis Pvt.Ltd.             ...Claimant/Judgment Creditor
        vs.
   Mahanagar Telephone Nigam Ltd.     ...Judgment Debtor

                                       ---
   Dr.Kishor K.Khanna, for the Petitioner.

   Mr.Niranjan Shimpi, for the Respondent.

                                                ----
                                 CORAM :-   G. S. KULKARNI, J.

DATE :- OCTOBER 7, 2021

PC :-

1. Stand over to 14 October 2021, High On Board.

(G. S. KULKARNI, J.)