The State Of Maharashtra vs Balekhan @ Baban S/O. Bashirkhan ...
2021 Latest Caselaw 14715 Bom

                                                           2183.21APPLN.odt
                                           1


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

           958 CRIMINAL APPLN. NO.2183 OF 2021 IN ALSST/
                             6411/2021

                     THE STATE OF MAHARASHTRA
                               VERSUS
           BALEKHAN @ BALAN BASHIRKHAN PATHAN AND OTHERS
                                 ...
          Mr.K.S. Patil, APP for applicant/State.
                                 ...
                        CORAM : V.K. JADHAV
                                    AND
                                SHRIKANT D. KULKARNI, JJ.

DATE : 07TH OCTOBER, 2021

PER COURT :-

1. Heard.

2. There is delay of 581 days caused in filing an application for leave to appeal against judgment and order of acquittal.

3. In view of the above, issue notice to the respondents, returnable on 18th November, 2021.

(SHRIKANT D. KULKARNI, J.) (V.K. JADHAV, J.)

SGA