Sou.Manisha Nitin Sonkamble vs Shri.Nitin Namdeo Sonkamble
2021 Latest Caselaw 14552 Bom

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          2021.10.06
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          11:25:16 +0530                                                          10.FCA.215.2018-nm.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                  FAMILY COURT APPEAL NO.215 OF 2018

                     Manisha Nitin Sonkamble                      ...Appellant
                           V/s.
                     Nitin Namdeo Sonkamble                       ...Respondent

Mr. Vaibhav V. Ugle a/w. Adv. Yogesh Birajdar & Adv. Vikas Somawanshi for the Appellant.

Mr. Priyal Sarda for the Respondent.

                                                CORAM :           A. A. SAYED &
                                                                  S. G. DIGE, JJ

                                                DATED :           5th OCTOBER, 2021

                     P.C.:

List on 12th October, 2021 for 'pronouncement of judgment'.

                             (S. G. DIGE, J.)                          (A. A. SAYED, J.)




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