Bharat Petroleum Corporation Ltd vs Arss Bio Fuel Pvt. Ltd
2021 Latest Caselaw 14546 Bom

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                            INTERIM APPLICATION (L) NO. 21567 OF 2021

                                                                IN

                                              EXECUTION APPLICATION NO. 278 OF 2021



                        Bharat Petroleum Corporation Ltd.               ...            Applicant
                        In the matter between
                        Arss Bio Fuel Pvt. Ltd.                         ...            Decree Holder
                                     vs.
                        Bharat Petroleum Corporation Ltd.               ...            Judgment Debtor


                        Mr. Maneesh Dixit for the Applicant/Judgment Debtor.
                        Mr. Vishal Pattabiraman a/w. Mr. Jayesh Mistry for the Decree Holder.


                                                                  CORAM : A. K. MENON, J.

DATED : 5th October, 2021. P.C. :

1. On behalf of the applicant learned counsel states that the deposit vide

order dated 27th September, 2021 has been made.

2. Compliance is noted.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI

PILLAI Date:

2021.10.05 17:02:14 +0530 10-IAL-21567-2021-EWA-278-2021.odt rrpillai