Anuradha Deshmukh vs Yashwantrao Chavan Maharashtra ...
2021 Latest Caselaw 14527 Bom

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                                                                         24 - WP 8133 OF 2016.doc

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
          Digitally signed by
KANCHAN   KANCHAN VINOD
VINOD     MAYEKAR

MAYEKAR
          Date: 2021.10.07
          11:17:04 +0530
                                        WRIT PETITION NO. 8133 OF 2016

                  Anuradha Deshmukh                                   ..... Petitioner
                       VERSUS
                  Yashwantrao Chavan Maharashtra Open
                  University & Ors.                                   ..... Respondents

                  Mr.Atharva Dandekar, i/b. Singh Yogita Ramhulas for the Petitioner.

                  Mr.Mihir Govilkar for the Respondent no.1.

                  Ms.Sushma S.Bhende, A.G.P. for the State - Respondent nos. 2 to 4.

                                                CORAM: R. D. DHANUKA AND
                                                       ABHAY AHUJA, JJ.

DATE : 5th OCTOBER, 2021

P.C:-

Ms. Bhende, learned A.G.P. for the respondent nos. 2 to 4

undertakes to serve a copy of the affidavit in reply dated 13th June,

2018 upon the petitioner's counsel as well as upon the respondent

no.1's counsel by tomorrow. Learned counsel for the petitioner seeks

time to rely upon certain judgments in support of his contentions. A

copy of such authorities shall be served upon the respondents' advocate

within three days from today. Place the matter on board on 20th

October, 2021.

                  [ABHAY AHUJA, J.]                              [R.D.DHANUKA, J.]