Kishor Mahadev Tarkar And 3 Others vs The State Of Maharashtra
2021 Latest Caselaw 14422 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 922 OF 1998

 Kishor Mahadev Tarkar And 3 Others                     ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

WITH CR. APPEAL NO. 127 OF 1999

Vijay Sahadeo Karekar ....APPELLANT V/S The State Of Maharashtra ....RESPONDENT

Mr Kuldeep S Patil Adv for Appellants in both Appeals Ms Pallavi Dabholkar, APP

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 4th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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