Suresh Ramchandra Dhanu And Ors vs The State Of Maharashtra, ...
2021 Latest Caselaw 14300 Bom

                       (1)-WP-9327-16.doc.

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION NO.9327 OF 2016
                                                   WITH
                                    INTERIM APPLICATION NO.1988 OF 2021
                                                    IN
                                       WRIT PETITION NO.9327 OF 2016

                       Suresh Ramchandra Dhanu and others               ...Petitioners/Applicants
                              Vs.
                       State of Maharashtra, Fisheries Department
                       and another                                      ...Respondents

                       Mr. Y. H. Muchhala, Senior Advocate a/w. Mr. Sagheer A. Khan, Mohd.
                       Taha, Sharique Nachan, Parth Zaveri, Mohd. Shoeb, Azeem Shaikh and
                       Akif Patel i/by Judicare Law Associates for Petitioners/Applicants.
                       Mr. Ashutosh Kumbhakoni, Advocate General a/w. Mr. Ashutosh M.
                       Kulkarni, Special Counsel a/w. Mr. Gaurav Sharma, S. L. Babar, AGP and
                       Mr. Aadesh Konde-Deshmukh, for Respondent No.1-State.
                       Ms. Gayatri Singh, Senior Advocate a/w Meenaz Kakalia i/by Zaman Ali,
                       for Respondent No.2.

                                                      CORAM : UJJAL BHUYAN &
                                                              MADHAV J. JAMDAR, JJ.

DATE : 1st OCTOBER, 2021 P.C.

Mr. Y. H. Muchhala, learned senior counsel for the petitioners has concluded his reply submissions.

2. Arguments concluded. Judgment is reserved.

Digitally

BALAJI signed by BALAJI GOVINDRAO MADHAV J. JAMDAR, J UJJAL BHUYAN, J GOVINDRAO PANCHAL PANCHAL Date:

2021.10.01 17:21:00 +0530

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