Shesherao Nanasaheb Patil ... vs The Executive Engineer, L.M.P. ...
2021 Latest Caselaw 14293 Bom

                                                                        968-CA-10501-21.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 10501 OF 2021
                                      IN
                         FIRST APPEAL NO. 2045 OF 2019

Shesrao Nanasaheb Patil (Jadhav)                          ..APPLICANT
      VERSUS
The Executive Engineer,
L.M.P. Division, Latur and Another                        ..RESPONDENTS

                                     ....
Mr. S.S. Halkude, Advocate for applicant
Mr. V.R. Sonwalkar, Advocate for respondent no.1
Mr. P.M. Kulkarni, A.G.P. for respondent no.2 - State
                                     ....

                                              CORAM : R.G. AVACHAT, J.

DATED : 01st OCTOBER, 2021

PER COURT :

1. Heard.

2. Perused the certified copy of the corrected judgment. In view of

same, civil application is allowed in terms of prayer clause (B).

( R.G. AVACHAT, J. ) SSD

1 / 1