Citation : 2021 Latest Caselaw 16522 Bom
Judgement Date : 29 November, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 433 OF 2012
In
WRIT PETITION 1111 OF 2007
Shalikram S/o Domaji Sontakke ....PETITIONER
V/S
The Director Of Sericulture And Another ....RESPONDENT
UJWAL PHASATE for Appellant. A.M. KADUKAR, AGP for Respondent No.1 & 2.
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 29th November, 2021 P.C. :
Heard Mr. Ujwal Phasate, Adv. for Appellant. Mr. A.M. Kadukar, AGP for Respondent No.1&2. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
Page 1/1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!