The Shivsamarth Multi-State ... vs Archana Mahendra Bagakar And 4 Ors
2021 Latest Caselaw 16510 Bom

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION


                                        CHAMBER SUMMONS NO. 917 OF 2019
            Digitally
            signed by
            RUPALI
                                                        IN
RUPALI      RAJESH


                            EXECUTION APPLICATION (LODGING) NO. 2921 OF 2018
RAJESH      WAKODIKAR
WAKODIKAR   Date:
            2021.11.30
            17:42:09
            +0530




                The Shivsamarth Multi-State
                Co-op.Credit Society Ltd.                       .. Applicant/Judg.Creditor
                         v/s.
                Archana Mahendra Bagakar and 4 Ors.                   .. Respondents



                Mr. Hemant P. Ghadogaonkar for the Applicant/Judgment Creditor.

                Mr. C. Chavan for Respondent Nos.1 and 2.


                                                    CORAM : A. K. MENON, J.

DATED : 29TH NOVEMBER, 2021.

P.C. :

Stand over to 1st December, 2021.

(A. K. MENON, J.)

45. CHS 917-2019.odt Wakodikar