Citation : 2021 Latest Caselaw 16399 Bom
Judgement Date : 25 November, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 734 OF 2020
Shubhas Ramchandra Rathod And Anr ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Ms. Swapna Kode i/by Mr. NITIN PADMAKAR DESHPANDE for Applicant. Ms. P.P. Shinde, App for State. PI Sunil Jadhav -present.
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th November, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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