Citation : 2021 Latest Caselaw 16297 Bom
Judgement Date : 24 November, 2021
1-WP-7830-2017 & Connected
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7830 OF 2017
WITH
INTERIM APPLICATION NO. 1301 OF 2020
WITH
CIVIL APPLICATION NO. 2035 OF 2019
WITH
INTERIM APPLICATION NO. 1654 OF 2021
WITH
CIVIL APPLICATION NO. 913 OF 2018
Yogesh Devidas Patil & Ors. .. Petitioners
Versus
Union of India & Anr. .. Respondents
WITH
WRIT PETITION NO. 13054 OF 2017
Smt. Dnyaneshwar Somnath Shinde & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 13053 OF 2017
WITH
INTERIM APPLICATION ST. NO. 16320 OF 2021
Abhay Shankarrao Shinde & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT EPTITION NO. 4001 OF 2018
Shri Jitendra Natthuji Dhanore & ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
1
1-WP-7830-2017 & Connected
WITH
WRIT PETITION NO. 6267 OF 2021
Mahendra Devidas Patil & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
Mr. Vijay Kurle a/w Mr. Nilesh Ojha and Mr. Mangesh
Dongre for Petitioners in WP No.7830/2017 and for
Applicant in CAW/2035/2019 and CAW/913/2018.
Mr. Rahul Walia a/w Asmita Pendharkar for petitioners
in WP/13053/2017, WP/13054/2017 and WP/4001/
2018 and for respondents in IAST/16320/2021.
Mr. Ashish Rao a/w Mr. H. S. Khokhawala i/by M/s
Nankani & Associates for Intervenor/ Applicant in
IA(St)/16320/2021
Mr. T.J. Pandian a/w Mr. T.C. Subramanian for
Respondents-UOI.
C0RAM: DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE: NOVEMBER 24, 2021 PC:
1. Written notes of submissions have been filed by Mr. Walia, learned advocate for the petitioners in Writ Petition No. 13054 of 2017 and Mr. Kurle, learned advocate for the petitioners in Writ Petition No. 7830 of 2017. The same are taken on record.
2. Mr. Pandian, learned advocate for the respondents submits that he will file written notes of submission within a week.
3. Hearing stands concluded; judgment is reserved.
(G. S. KULKARNI, J.) (CHIEF JUSTICE)
Digitally
signed by
PRAVIN
PRAVIN DASHARATH
DASHARATH PANDIT
PANDIT Date:
2021.11.24
18:00:29
+0530
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