Kiran Gangadharrao Senad vs Siraspeth Cooperative Housing ...
2021 Latest Caselaw 16286 Bom

                                                                                       (1)                                                  16.wp.6605.2019

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                                WRIT PETITION NO.6605 OF 2019

                                   Kiran Gangadharrao Senad
                                              Vs.
           Siraspeth Co-operative Housing Society Ltd., Nagpur, Through its Secretary
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                               Mr. R. P. Joshi, Advocate for petitioner.
                                               Ms. S. P. Kulkarni, Advocate for respondent No.2.


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 24/11/2021

Mr. Joshi, learned counsel for the petitioner to place on record the judgment of the learned Civil Court in Spl.C.S. No. 460 of 2005 dated 03.05.2017 as the finding rendered by the learned Civil Court regarding the nature of the document at record page 18 dated 10.08.1987, as well as the judgment of the Appellate Court would be significant. List the matter on 1 st of December, 2021.

JUDGE Sarkate