Lalit Nana Marathe vs The State Of Maharashtra
2021 Latest Caselaw 16155 Bom

Citation : 2021 Latest Caselaw 16155 Bom
Judgement Date : 22 November, 2021

Bombay High Court

Lalit Nana Marathe vs The State Of Maharashtra on 22 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 420 OF 2021

 Lalit Nana Marathe                                        ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

MAHENDRA NANDLAL SANDHYANSHIV for applicant. A.A.Palkar APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 22nd November, 2021 P.C. :