Smt. Harvinder Kaur Vishakah ... vs Shri. Trvinder Singh K.Singh
2021 Latest Caselaw 16143 Bom

                                                                      6-FA1476-2007.DOC

                                                                                  Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION


                                      FIRST APPEAL NO. 1476 OF 2007

                      Smt. Harvinder Kaur Vishakha Singh & ors.            ...Appellants
                                           Versus
                      Tarinder Singh K. Singh & anr.                  ...Respondents

                      Mr. Amol Gatane, for the Appellants.
                      Mr. S. M. Dange, for Respondent no.2.
SANTOSH
                      None for respondent no.1.
SUBHASH
KULKARNI
                                                CORAM:      N. J. JAMADAR, J.

Digitally signed by

DATED : 22nd NOVEMBER, 2021 SANTOSH SUBHASH KULKARNI Date: 2021.11.23 11:25:50 +0530

PC:-

1. Heard the learned Counsels for the parties.

2. Reserved for judgment.

[N. J. JAMADAR, J.]