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L And T Finance Ltd vs M/S Seven Hills Construction ...
2021 Latest Caselaw 16119 Bom

Citation : 2021 Latest Caselaw 16119 Bom
Judgement Date : 22 November, 2021

Bombay High Court
L And T Finance Ltd vs M/S Seven Hills Construction ... on 22 November, 2021
Bench: A. K. Menon
                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                              CHAMBER SUMMONS NO.1306 OF 2012 IN EXE. APPLICATION (L) NO.1655 OF 2012
                            CHAMBER SUMMONS NO.680 OF 2013 IN EXECUTION APPLICATION NO.733 OF 2017
                            CHAMBER SUMMONS NO.126 OF 2013 IN EXECUTION APPLICATION NO.360 OF 2017
                            CHAMBER SUMMONS NO.853 OF 2013 IN EXECUTION APPLICATION NO.734 OF 2017
                            CHAMBER SUMMONS NO.767 OF 2014 IN EXECUTION APPLICATION NO.845 OF 2015
                           CHAMBER SUMMONS NO.1095 OF 2014 IN EXECUTION APPLICATION NO.2582 OF 2015

                           L & T Finance Ltd.                                          .. Applicant
                                    Vs.
                           Seven Hills Construction                                    .. Respondent
                           Seven Hills Construction                                    .. Respondent
                           Asim Mondal and Anr.                                        .. Respondents
                           Harishankar Roy and Anr.                                    .. Respondents
                           Rudra Construction & Mining Equipment & Anr.                .. Respondents
                           Gagandeep Singh Mehta and Anr.                              .. Respondents


                           Ms. Nikita Pawar, i/by S.I. Joshi & Co., for the Applicant-Claimant in all
                           Chamber Summones.
                           Mr. Prithvi Aringale, i/by Auris Legal, for the Respondents-Judgment Debtors
                           in all Chamber Summones.
                           Ms. Rekha Rane, 2nd Asstt. to Court Receiver, is present.


                                                                      CORAM : A. K. MENON, J.

DATE : 22ND NOVEMBER, 2021. P.C. :

Learned counsel for the applicant-claimant states that all these

Chamber Summonses are scheduled to be listed on 29 th November 2021.

Hence, list all these matters on 29th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA 36-37-40-44-46-CHS-1306-2012-GROUP.doc by SNEHA ABHAY DIXIT ABHAY Date:

Dixit 2021.11.23 DIXIT 14:38:40 +0530

 
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