Mohinuddin Maqdum Sayyad vs Sumaraj Sea Foods Pvt. Ltd. And 3 ...
2021 Latest Caselaw 16006 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  INTERIM APPLICATION NO.636 OF 2021
                                                                  IN
                                  COMMERCIAL EXECUTION APPLICATION NO.108 OF 2017
                                                                  IN
                                           COMMERCIAL SUMMARY SUIT NO. 144 OF 2016

                      Mohinuddin Maqdum Sayyad                ...        Applicant/Plaintiff/Decree Holder
                                           Vs.
                      Sumaraj Sea Foods Pvt. Ltd. & Ors....          Defendants/Judgment Debtors
                                       and
                      Axis Bank Ltd.                          ...    Respondent / Objectionist


                      Mr. Nandlal Agrawal for the Applicant.
                      Mr. Chetan C. Agrawal a/w. Ms. Nikita Banatwala for Respondent no. 4.


                                                                   CORAM : A. K. MENON, J.

                                                                   DATE       : 17th NOVEMBER, 2021.
                      P.C. :

1. Mr. Agarwal makes a grievance that despite an order of the court to

offer inspection, during the course of inspection the learned Advocate

requested for copies of documents relied upon by the bank in support of his

plaint, but copies were declined. Furthermore proof of payment of a sum of

Rs.3,53,69,166/- alleged to have been made had not been provided.

2. Today learned counsel for respondent no. 2 Mr.Chetan Agarwal

undertakes to provide copies during the course of the day.

3. List on 24th November, 2021.

RAJESHWARI
RAMESH                                                                                    (A. K. MENON, J.)
PILLAI


Digitally signed by
RAJESHWARI
RAMESH PILLAI
Date: 2021.11.17      10-ia-636-2021.odt
17:39:23 +0530
                      rrpillai