Punjab National Bank ... vs Rajeev Vasant Sheth
2021 Latest Caselaw 15916 Bom

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                        [ COMMERCIAL DIVISION ]

                                           INTERIM APPLICATION (LODGING) NO.7362 OF 2020
                                                                   IN
                             COMMERCIAL EXECUTION APPLICATION (LODGING) NO.7358 OF 2020

                           Punjab National Bank (International) Ltd.        .. Applicant-Decree Holder
                                     Vs.
                           Rajeev Vasant Sheth                              .. Respondent-Judg. Debtor


                           Mr. P.G. Sabnis, i/by Supreme Law House, for the Applicant-Decree Holder.
                           None for the Respondent-Judgment Debtor.


                                                                     CORAM : A. K. MENON, J.

DATE : 16TH NOVEMBER, 2021.

P.C. :

1. At the request of learned counsel for the applicant-decree holder, stand

over to 29th November 2021.

2. Fresh notice shall be served on the respondent-judgment debtor and

affidavit-of-service shall be filed on or before 24 th November 2021.

(A.K. MENON, J.)

16-IAL-7362-2020.doc Digitally signed SNEHA by SNEHA ABHAY DIXIT ABHAY Date:

DIXIT   2021.11.16
        16:11:07 +0530     Dixit